Section 6(2)(ii) in The Regulations For Disbursement of Loans Under The Middle Income Group Housing Scheme, 1968

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State of Uttar Pradesh - Subsection

Section 6(2)(ii) in The Regulations For Disbursement of Loans Under The Middle Income Group Housing Scheme, 1968

(ii)the Parishad is satisfied that the houses are reasonably priced and they are of acceptable standard of technical efficiency (i.e., m regard to durability, safety, etc.); and

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State of Uttar Pradesh - Subsection

Section 6(2)(ii) in The Regulations For Disbursement of Loans Under The Middle Income Group Housing Scheme, 1968