Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17B] [Entire Act] State of Odisha - Subsection Section 17B(b) in The Bihar and Orissa Places of Pilgrimage Act, 1920 (b)if any proceedings have already been commenced against such person, such proceedings shall not be further proceeded with; and
