Himachal Pradesh High Court
Kapura Ram & Ors. vs . State Of H.P. & Ors. on 5 August, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Kapura Ram & ors. vs. State of H.P. & ors.
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CWP No. 5392/20225.8.2022 Present: Mr. Sanjeev Bhushan Sr. Advocate with Mr. Rajesh Kumar, Advocate, for the petitioners.
Mr. Ashok Sharma, A.G. with Mr. Rajinder Dogra, Sr. Addl. A.G., Mr. Shiv Pal Manhans, Mr. Vinod Thakur, Addl. A.Gs., Mr. Bhupinder Thakur, Mr. Yudhbir Singh Thakur, Dy.A.Gs. & Mr. Rajat Chauhan, Law Officer, for respondents No. 1 & 2.
CWP No. 5392/2022 & CMP No. 10792/2022 Notice. Mr. Bhupinder Thakur, learned Deputy Advocate General, appears and waives service of notice on behalf of respondents No. 1 & 2. Issue notice to respondents No. 3 and 4 returnable for 10.8.2022, on taking steps during the course of the day.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 5.8.2022 (pankaj) ::: Downloaded on - 05/08/2022 20:05:55 :::CIS