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[Cites 0, Cited by 0] [Section 299(1)] [Section 299] [Entire Act]

State of Assam - Subsection

Section 299(1)(c) in Gauhati Municipal Corporation Act, 1971

(c)Deposit, or cause or permit to be deposited earth or materials of any description or any rubbish or polluted and obnoxious matter in any place not intended for the purpose in any public street or public place or waste or unoccupied land under the management of the Corporation; or