Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 19 in Rules for Delegation of Administrative and Financial Powers in the Assam Agricultural University, 1988

19.

The representative of the teachers and the Comptroller or his nominee shall be included as members of each of the Purchase Board Constituted under this Rule.