Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Daman and Diu - Subsection Section 3(a) in The Goa, Daman and Diu Public Gambling Act, 1976 (a)opens, keeps or uses any house, room or place for the purpose of a common gaming-house,
