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State of Andhra Pradesh - Section

Section 20A in Andhra Pradesh Education Act, 1982

20A. [ Prohibition of individual to establish institutions: - On and from the commencement of the Andhra Pradesh Education (Amendment) Act, 1987 no individual shall establish a private institution:

Provided that this section shall not have any effect on any private institution established by an individual and recognised by the competent authority prior to such commencement] [Inserted by Act. No. 27 of 1987, w.e.f. 1-6-1987.].