Allahabad High Court
Ganga Prasad Ravidas Mandir Junior High ... vs Lalit Mohan And Ors. on 18 July, 2019
Author: Rajnish Kumar
Bench: Rajnish Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 6 Case :- SECOND APPEAL No. - 2 of 2016 Appellant :- Ganga Prasad Ravidas Mandir Junior High School And Another Respondent :- Lalit Mohan And Ors. Counsel for Appellant :- Aditya Tiwari,Pramesh Kumar Jaiswal,Priyanka Yadav Counsel for Respondent :- Sanjai Kumar Pandey Hon'ble Rajnish Kumar,J.
List has been revised. No one is present for the appellants to press the appeal. There is no request of pass over or adjournment of the case.
Accordingly, the appeal is dismissed for want of prosecution.
(Rajnish Kumar,J.) Order Date :- 18.7.2019 Banswar