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[Cites 0, Cited by 0] [Section 64O] [Entire Act]

Union of India - Subsection

Section 64O(m) in The Companies (Indian Accounting Standards) Rules, 2015

(m)the disclosure of separately recognized transactions required by (l) shall include the amount of acquisition-related costs and, separately, the amount of those costs recognized as an expense and the line item or items in the statement of profit and loss in which those expenses are recognized. The amount of any issue costs not recognized as an expense and how they were recognized shall also be disclosed.