Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 84] [Entire Act] State of Punjab - Subsection Section 84(3) in The Punjab Municipal Act, 1999 (3)The Secretary shall perform such other functions also as may be assigned to him by the Commissioner.Municipal CouncilPowers and Functions of Municipal Council
