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State of Uttarakhand - Section

Section 13 in Himalayiya University Act, 2019

13. Officers of the University.

- The following shall be the officers of University:
(a)The Visitor;
(b)The Chancellor;
(c)The Vice-Chancellor;
(d)The Pro Vice Chancellor;
(e)The Dean of faculties;
(f)The Registrar;
(g)The Finance Officer; and
(h)Such other officers as may be declared by the statues as the officers of the University.