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Punjab-Haryana High Court

Baldev Singha And Another vs State Of Punjab And Others on 31 July, 2024

< Hii IN THE HEGN CARUR TD OP PUSJAR AND HARYANA ATCBRANDIGARH CWP. PFS 15-2034 Date of Decision: 3187 20248 BALDEY SISGH AND ANOTHER cewwee PRUE Ors Present: Ade. Jashis Sip Me vs, Pariah es JACGMOHAN BAN SAL iGrall So oy qi es A sect das Sgiy wa umier Aruiciss were.

gots 2) af the Clomstineion of is Po SONUENES fo extend Genel oF Sep up of pay anf ANY (Annexuce passed by sespondents pursuant bo arder dated (4.06.2020 CAnsexure P- wel Wha on advasce wo disections i isseeed Sy this Chart vike order dated Pane 8, In the wake of statement af learned State coussel, the presest XS < Whe ot * x peli stands disposed afl {J AGMOHAN BAS JUDG Yor Rss