Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 97(5)] [Section 97] [Entire Act] State of Himachal Pradesh - Subsection Section 97(5)(d) in Himachal Pradesh Goods and Services Tax Rules, 2017 (d)the meeting of the Committee shall be called, after giving at least ten days' notice in writing to every member;