Section 61(18)(iii) in The Tripura Co-operative Societies Rules, 1976

[Cites 0, Cited by 0] [Section 61(18)] [Section 61] [Entire Act]

State of Tripura - Subsection

Section 61(18)(iii) in The Tripura Co-operative Societies Rules, 1976

(iii)it does not bear the signature of the Election Officer or any officer authorised to preside over the meeting or any special mark given in the ballot paper by the Election Officer; or

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State of Tripura - Subsection

Section 61(18)(iii) in The Tripura Co-operative Societies Rules, 1976