Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttarakhand - Section Section 43 in The Uttarakhand Police Act, 2007 43. Police officer not to engage in other employment.— No police officer shall engage himself in an employment or office whatsoever, other than his duties under this Act , unless expressly permitted to do so in writing by the State Government.
