Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 42 in The Rajasthan Agricultural Produce Markets (Market Committee Employees) Service Rules, 1975 42. Leave ordinarily begin on the day on which transfer of charge is affected and ends on the day proceeding that on which charge is resumed.
