Section 6A(1)(c) in U.P. Plastic and Other Non-Biodegradable Garbage Regulation Act, 2000

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State of Uttar Pradesh - Subsection

Section 6A(1)(c) in U.P. Plastic and Other Non-Biodegradable Garbage Regulation Act, 2000

(c)for the purpose of examining any record, register, document or any other material object or for conducting a search of any building in which he has reason to believe that an offence under this Act or the rules made thereunder has been or is being or is about to be committed and for seizing such record, register, document or other material, object if he has reasons to believe that it may furnish evidence of the commission of an offence punishable under this Act or the rules made thereunder.

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State of Uttar Pradesh - Subsection

Section 6A(1)(c) in U.P. Plastic and Other Non-Biodegradable Garbage Regulation Act, 2000