Madhya Pradesh High Court
Mohan Kant Samadhiya @ Man Mohan Kanat ... vs Ajay Kulsrestha on 18 September, 2019
Author: Sushrut Arvind Dharmadhikari
Bench: Sushrut Arvind Dharmadhikari
THE HIGH COURT OF MADHYA PRADESH Gwalior, Dated: 18/9/2019 Due to paucity of time, the following matters, listed on the Board today, could not be taken up. They be listed as detailed here-in-below:-
Cases as per motion Returnable Sl.No. hearing cause list Nos. Date 1 85 to 90, 92 to 109, 111 to After four 121, 127, 129 to 132, 135, weeks 135-1 Interim order, if any passed earlier, shall continue till the next date of hearing.
Copy of this order be retained in each of the abovesaid cases.
(S.A.Dharmadhikari) Judge (and) ANAND SHRIVASTAVA 2019.09.18 18:24:34 +05'30'