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Madhya Pradesh High Court

Mohan Kant Samadhiya @ Man Mohan Kanat ... vs Ajay Kulsrestha on 18 September, 2019

Author: Sushrut Arvind Dharmadhikari

Bench: Sushrut Arvind Dharmadhikari

THE HIGH COURT OF MADHYA PRADESH Gwalior, Dated: 18/9/2019 Due to paucity of time, the following matters, listed on the Board today, could not be taken up. They be listed as detailed here-in-below:-

Cases as per motion Returnable Sl.No. hearing cause list Nos. Date 1 85 to 90, 92 to 109, 111 to After four 121, 127, 129 to 132, 135, weeks 135-1 Interim order, if any passed earlier, shall continue till the next date of hearing.

Copy of this order be retained in each of the abovesaid cases.

(S.A.Dharmadhikari) Judge (and) ANAND SHRIVASTAVA 2019.09.18 18:24:34 +05'30'