Section 5(1)(j) in U.P. Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017

[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

(j)the formation of Town Vending Committee shall be published on the website of the concerned municipality and be issue a press note regarding it.

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