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State of Maharashtra - Section

Section 66 in The Maharashtra Electricity Regulatory Commission (Recruitment and Conditions of Service of Employees) Regulations, 2007

66.

The staff of the Commission shall be granted next stage of higher pay scale on completion of 12 continuous years of service after assessing his performance in line with the relevant Government Orders/Resolutions, if he has not been promoted to the higher post during this period.Incentive