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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Punjab - Subsection

Section 10(5) in Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2002

(5)The Commission may direct payment to the person (other than its Officer) appointed to represent the consumer's interest such fee, cost and expenses by such of the parties in the proceedings as the Commission may consider appropriate.