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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(1) in The Special Economic Zone Authority Rules, 2009

(1)The account of the Authority shall include a statement regarding :-
(a)the estimated opening balance;
(b)estimated receipts under clauses (a) to (d) of sub-section (1) of section 36 of the Act; and
(c)the estimated expenditure.