Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(5)] [Section 5] [Entire Act] State of Jharkhand - Subsection Section 5(5)(b) in The Jharkhand Law Officers (Engagement) Rules, 2018 (b)For Government Pleaders-The District Magistrate and the Additional Collector of the concerned District.