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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(11) in The Punjab Registration of Money-lender's Act, 1938

(11)"Trader" means a person who in the regular course of business, buys and sells goods or other property, whether movable or immovable and shall include -a wholesale or a retail merchant,a commission agent,a broker,a manufacturer,a contractor,a factory owner,but shall not include a person who sells only his own agricultural produce or cattle, or buys agricultural produce or cattle for his own use.