Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 553(5)] [Section 553] [Entire Act]

State of Madhya Pradesh - Subsection

Section 553(5)(iii) in Rules Under the Court-Fees Act, 1870

(iii)any damage caused to him or member of his family's property; or