Delhi High Court - Orders
Neetu Grover vs Gagan Grover on 30 January, 2019
Author: Yogesh Khanna
Bench: Yogesh Khanna
$~4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ MAT.APP. 95/2007 & CM APPL No.23982/2015
NEETU GROVER
..... Appellant
Through : Ms.Prerna Arora and Ms.Sangya
Gupta, Advocates
versus
GAGAN GROVER
..... Respondent
Through : Mr.Nikhilesh R. And Mr.Navdeep
Jain, Advocates
CORAM:
HON'BLE MR. JUSTICE YOGESH KHANNA
ORDER
% 30.01.2019 List on 28th March, 2019 in the first five matters of the advance list.
YOGESH KHANNA, J. JANUARY 30, 2019 VLD