Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 35] [Entire Act] Union of India - Section Section 269S in The Income Tax Act, 1961 269S. Chapter not to extend to State of Jammu and Kashmir. - The provisions of this Chapter shall not extend to the State of Jammu and Kashmir.
