Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 203(4)] [Section 203] [Entire Act]

State of Goa - Subsection

Section 203(4)(a) in The Goa Panchayat Raj Act, 1994

(a)"premises" means any land, building or part of building and includes a hut, shed or other structure or part thereof;