State Consumer Disputes Redressal Commission
M/S Kuber Agro Corporation, vs Gurmeet Singh Son Of Kundan Singh on 20 March, 2012
STATE CONSUMER DISPUTES REDRESSAL COMMISSION, PUNJAB,
DAKSHIN MARG, SECTOR 37-A, CHANDIGARH.
Misc. Application No. 529 of 2012
In/and
Transfer application No.04 of 2012
Date of Institution : 15.03.2012
Date of decision : 20.03.2012
M/s Kuber Agro Corporation, Old Graian Market, Kotakpura, District Faridkot,
through its Proprietor/Partner Sh. Kamal Goyal.
...Petitioners
Versus
1.Gurmeet Singh son of Kundan Singh.
2. Pritam Singh son of Kundan Singh.
Both residents of Village Betu Qadim, Block Mamdot, Tehsil and District Ferozepur.
3. M/s Nishant Trading Company, Old Grain Market, Kotkapura, District Faridkot, through its authorised signatory.
4. Durga Beej Bhandar, Railway Link Road, Jagraon, through its authorised signatory.
5. National Seeks Corporation Ltd. A-2, Focal Point Dabwalil Road, Bathinda, through its authorised signatory.
...Respondent Transfer Petition against the order of the District Consumer Disputes Redressal Forum, Ferozepur.
Before:-
Hon'ble Mr.Justice S.N.Aggarwal, President.
Shri Baldev Singh Sekhon, Member. Present:-
For the appellant : Sh. Sukbir Singh, Advocate for Sh. Nakul Sharma, Advocate JUSTICE S.N. AGGARWAL, PRESIDENT The learned counsel for the applicant submits that the application has become infructuous. It may be disposed of as infructuous.
Disposed of as infructuous.
(Justice S.N.Aggarwal) President (Baldev Singh Sekhon) Member March 20, 2012.
Kumud Revision Petition No. 2