Supreme Court - Daily Orders
State Of Up Thr. Secretary vs Prahalad Kumar on 22 April, 2019
Author: Indu Malhotra
Bench: Indu Malhotra
ITEM NO.6 COURT NO.10 SECTION III-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 550/2016
STATE OF UP THR. SECRETARY & ORS. Appellant(s)
VERSUS
PRAHALAD KUMAR & ORS. Respondent(s)
(I.A Nos. 178275/18, 178277/18, 178281/18 AND 178279/2018 are to be
listed before Hon'ble Judge in Chamber in Civil Appeal No. 551/2016
only)
WITH
C.A. No. 551/2016 (III-A)
(FOR APPLICATION FOR SUBSTITUTION ON IA 178275/2018 FOR CONDONATION
OF DELAY IN FILING SUBSTITUTION APPLN. ON IA 178277/2018 FOR
EXEMPTION FROM FILING O.T. ON IA 178279/2018 FOR SETTING ASIDE AN
ABATEMENT ON IA 178281/2018)
Date : 22-04-2019 This appeal was called on for hearing today.
CORAM : HON'BLE MS. JUSTICE INDU MALHOTRA
[IN CHAMBER]
For Appellant(s) Mr. Kamlendra Mishra, AOR
Mr. Shwetank S., Adv.
Mr. Tanmaya Agarwal, AOR
For Respondent(s) Mr. Mohd. Irshad Hanif, AOR
Mr. Ajay Veer Singh Jain, Adv.
Ms. Mamta Jain, Adv.
Mr. TRS Kumar, Adv.
Mr. Uday Ram Bokadia, Adv.
Mr. Divya Garg, Adv.
Mr. Shubham Singh, Adv.
Mr. Sonal Jain, AOR
M/S. Manoj Swarup And Co., AOR
Signature Not Verified
UPON hearing the counsel the Court made the following
Digitally signed by
SANJAY KUMAR
Date: 2019.04.27
13:15:07 IST
Reason: O R D E R
The appeal qua Respondent Nos.9, 20 and 25 is barred by
inordinate delay of 4423 days, 321 days and 2897 days respectively.
The appeal stands dismissed qua Respondent Nos. 9, 20 and 25
in terms of the signed order.
(GULSHAN KUMAR ARORA) (SANTOSH KUMAR)
COURT MASTER COURT MASTER
(Signed order is placed on the file)
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO.551 OF 2016
State of UP Revenue Department
Through Secretary & Ors. … Appellants
Versus
Amar Singh (Dead) & Ors. … Respondents
O R D E R
The appeal qua Respondent Nos.9, 20 and 25 is barred by inordinate delay of 4423 days, 321 days and 2897 days respectively.
The appeal stands dismissed qua Respondents No. 9,20 and
25. …………………………………………,J. (Indu Malhotra) New Delhi;
April 22, 2019.