Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 81] [Entire Act] State of Odisha - Subsection Section 81(2) in The Orissa Development Authorities Act, 1982 (2)The accounts of the Authority shall once in every financial year, be examined and audited under the provisions of the Orissa Local Fund Audit Act, 1948 (Orissa Act 5 of 1948).
