Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 340(1)] [Section 340] [Entire Act] State of Nagaland - Subsection Section 340(1)(g) in Nagaland Municipal Act, 2001 (g)To convert two or more tenements in a building in to a greater or lesser number of such tenements;