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State of Punjab - Section

Section 5 in The Central Sales Tax (Punjab) Rules, 1957

5.

Omitted with effect from 11.7.1960 by C.S.T. (Punjab) (Amendment) Rules, 1957 by Notification No. 1906-E. & T. (11)60/3530, dated the 11th July, 1960 [11 STC (St.) 125.Production and Inspection of Accounts and Documents