Section 4(1) in The Orissa Factories (Control of Major Accident Hazard) Rules, 2001
(1)An occupier of a factory carrying on an industrial activity or isolated storage in terms of clauses (a) and (b) of rule 3 shall arrange to obtain or develop information on hazardous chemicals in the form of a material data sheet as specified in Schedule V which shall be accessible to workers upon request for their reference.
