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State of Madhya Pradesh - Section

Section 51 in The M.P. Prakoshtha Swamitva Rules, 1976

51. Power of Auditor. - The Auditor shall be entitled to call for and examine any papers or documents belonging to the Association relating to the common areas and facilities (including limited common areas and facilities) and common expenses and shall make a special report to the Association upon any matter connected with the accounts which appears to him to require notice.