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[Cites 0, Cited by 0] [Section 98] [Entire Act]

State of Andhra Pradesh - Subsection

Section 98(1) in Andhra Pradesh Civil Rules of Practice and Circular Orders, 1980

(1)The Public Officer attending the Court as a witness shall produce a certificate duly signed by the Head of Office showing the rules of travelling and other allowances admissible to him as for a journey on tour as required in Rule 4-B(2) of Order XVI of the Code.