Supreme Court - Daily Orders
Gojita Sharma @ Gunjanben Akash Sharma vs Akash Ravikumar Sharma on 13 October, 2014
Bench: Ranjan Gogoi, Rohinton Fali Nariman
ITEM NO.15 COURT NO.10 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 1340/2014
GOJITA SHARMA @ GUNJANBEN AKASH SHARMA Petitioner(s)
VERSUS
AKASH RAVIKUMAR SHARMA Respondent(s)
(With appln. (s) for ex-parte stay)
Date : 13/10/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. Harsh Vardhan Surana,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
There shall be stay of further proceedings of H.M.A. Suit No. FSUIT/1285 of 2014 titled as Akash Ravikumar Sharma Vs. Gojita Sharma @ Gunjanben Akash Sharma pending before the Court of Principal Judge, Family Court No. 1, Ahmedabad, Gujarat.
(MADHU BALA) (ASHA SONI)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Madhu Bala
Date: 2014.10.13
16:41:28 IST
Reason: