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Supreme Court - Daily Orders

Gojita Sharma @ Gunjanben Akash Sharma vs Akash Ravikumar Sharma on 13 October, 2014

Bench: Ranjan Gogoi, Rohinton Fali Nariman

     ITEM NO.15                                 COURT NO.10                       SECTION XVIA

                                    S U P R E M E C O U R T O F           I N D I A
                                            RECORD OF PROCEEDINGS

     Transfer Petition(s)(Civil) No(s). 1340/2014

     GOJITA SHARMA @ GUNJANBEN AKASH SHARMA                                       Petitioner(s)

                                                       VERSUS

     AKASH RAVIKUMAR SHARMA                                                       Respondent(s)
     (With appln. (s) for ex-parte stay)


     Date : 13/10/2014 This petition was called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE RANJAN GOGOI
                            HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN

     For Petitioner(s)                    Mr. Harsh Vardhan Surana,Adv.

     For Respondent(s)

                             UPON hearing the counsel the Court made the following
                                                O R D E R

Issue notice.

There shall be stay of further proceedings of H.M.A. Suit No. FSUIT/1285 of 2014 titled as Akash Ravikumar Sharma Vs. Gojita Sharma @ Gunjanben Akash Sharma pending before the Court of Principal Judge, Family Court No. 1, Ahmedabad, Gujarat.

                      (MADHU BALA)                                        (ASHA SONI)
                      COURT MASTER                                        COURT MASTER




Signature Not Verified

Digitally signed by
Madhu Bala
Date: 2014.10.13
16:41:28 IST
Reason: