Section 2 in Registration (Andhra Pradesh Second Amendment) Act, 1999
2. Amendment of Section 2.
- In the Registration Act, 1908, as in force in the State of Andhra Pradesh (hereinafter referred to as the principal Act), in subsection (2) of Section 2, after the words "includes a portion of book", the words "and the information storage devices like floppy disk, hard disk, compact disk" shall be added.
