Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 1 in Bihar State Public Records Act, 2014 1. Short title, extent and commencement. (1)This Act may be called the Bihar State Public Records Act, 2014.(2)It shall extend to the whole of the Bihar State.(3)It shall come in to force on such date as the State Government may, by notification in the Official Gazette, appoint.
