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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(12) in RULES FOR VIDEO CONFERENCING FOR COURTS IN THE STATE OF UTTAR PRADESH, 2020

12.1The procedure set out hereafter in this chapter is without prejudice to the procedure indicated else where in these Rules qua specific instances in which proceedings are conducted via video conferencing.