Calcutta High Court
Product(Tp/30/2020/Cr/Ez) vs Nand Kishore Bhimsariya And Anr on 8 April, 2026
Author: Arindam Mukherjee
Bench: Arindam Mukherjee
OIP-35
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
INTELLECTUAL PROPERTY RIGHTS DIVISION
ORIGINAL SIDE
IPDCR/12/2022
RAJKUMAR AGGARWAL, PROPRIETOR OF M/S.PETRO
PRODUCT(TP/30/2020/CR/EZ)
VS
NAND KISHORE BHIMSARIYA AND ANR.
BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE
Date: 8th April, 2026.
APPEARANCE:
Mr. Dripto Bhattacharya, Adv.
For Applicant
Mr. Sunil Kr. Singhania, Adv.
For respondent no.2
THE COURT: The applicant seeks adjournment. Let this matter be adjourned and shall appear in the monthly list of May 2026.
(ARINDAM MUKHERJEE, J.) Sb/