Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 35 in The First Statutes of Indian Institute of Technology Goa, 2017 35. Interpretation of the Statutes. - The decision of the Board on all questions relating to the interpretation of these First Statutes and the provisions therein shall be final.
