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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(b) in Orissa Advocate's Welfare Fund Rules, 1986

(b)The Chairman of the Committee and in his absence another member elected from the Members of the Committee present shall preside over the meeting, who shall have casting vote in case votes became equal in any issue of the question.