Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 906] [Entire Act] Bengal Presidency - Subsection Section 906(g) in Police Regulations, Bengal , 1943 (g)The Superintendent shall take the stock book with him when he makes his annual inspection of police-stations, Court offices, etc.
