Section 3(1)(b) in The Assam Agricultural Produce Market Act, 1972

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

(b)Officials of the Government of Assam-

(i)Director of Agriculture, Assam;

(ii)Director of Veterinary and Animal Husbandry, Assam;

(iii)Director of Panchayat, Assam;

(iv)Director of Municipal Administration, Assam;

(v)Registrar of Co-operative Societies, Assam;

(vi)Secretary, Agriculture Department, Assam;

(vii)Representative of the Marketing Adviser.

Legal Document View