Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 13 in Kerala University Act, 1969 13. Appointment to be notified. - The appointments of the Vice-Chancellor, the Pre-Vice-Chancellor and the Registrar shall be notified in the Gazette.
