Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Punjab - Section Section 4 in The Punjab Relief of Indebtedness Act, 1934 4. Amendment of section 74 of the Provincial Insolvency Act, 1920. - In section 74 of the Provincial Insolvency Act 1920, for the words "five hundred rupees" the words "two thousand rupees" shall be substituted.
