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[Cites 0, Cited by 0] [Section 45(2)] [Section 45] [Entire Act]

State of Odisha - Subsection

Section 45(2)(iv) in The Orissa Panchayat Samiti Act, 1959

(iv)[ being a legal practitioner appears or acts as such against the Samiti.] [Inserted vide Orissa Act No. 24 of 1961.]