Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] State of Bihar - Section Section 14 in The Land Registration Act, 1876 14. Purpose of mauzawar register. - The mauzawar register shall be kept up for the purpose of showing, in a connected from, the mauzas situated in each local division and the lands, whether revenue-paying or revenue-free, of which each mauza consists.
