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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(1)(xv) in Haryana District Mineral Foundation Trust Rules, 2016

(xv)"Holder of Mineral Concession" means the holder of the mining lease or mining contract or any mineral including minor mineral rights granted under the Act and Rules made thereunder;